LAWS(PAT)-1987-4-15

MAHARAJADHIRAJ DR SIR KAMESHWAR SINGH OF DARBHANGA Vs. COMMISSIONER OF INCOME TAX

Decided On April 14, 1987
ORS. Appellant
V/S
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

(1.) IN these references under S. 256(1) of the IT Act, 1961 (hereinafter referred to as " the Act "), the following questions have been referred to us for the opinion of this Court: