COMMISSIONER OF INCOME TAX Vs. GANGA DAYAL SARJU PRASAD

Referred Judgements :-

JAMES GARDNER V. EDWARD A. LUCAS [REFERRED TO]
COLONIAL SUGAR REFINING CO. LTD. V. IRVING [REFERRED TO]
ANANT COPAL SHEOREY VS. STATE OF BOMBAY [REFERRED TO]
NANI GOPAL MITRA VS. STATE OF BIHAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROYAL MOTOR CAR CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BALABHAI AND COMPANY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MANU ENGINEERING WORKS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. OM SONS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJ RANI DEVI SMT [REFERRED TO]
GUPTA RICE MILLS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KHAJA KHUTABUDDINKHAN DR [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD VS. WATAN MECHANICAL AND TURNING WORKS HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EASTERN DEVELOPMENT CORPN [REFERRED TO]
CIT V. TIWARI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DHADI SAHU [REFERRED TO]
RADHESHYAM AGARWALLA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BHIKARI CHARAN PANDA VS. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAMAN INDUSTRIES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SADHU RAM [REFERRED TO]