(1.) Heard learned counsel for the parties.
(2.) In CWJC No. 13472 of 2012, the petitioner Anjita Kumari has prayed for the following relief:-
(3.) In CWJC No. 13860 of 2012, the petitioner Madhumala Singh more or less has made similar prayer, which reads as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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