CHINT RAM Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) SI Shri Nitin Chouhan, is present alongwith the record.

(2.) INTERIM bail already stands granted to the accused on 7.3.2013. The same was extended in terms of order dated 14.3.2013.

(3.) PURSUANT to the orders passed by this Court, accused-petitioner has joined investigation. He has fully cooperated.