LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. SITA RAM & ORS

JUDGEMENT

(1.) HEARD Mr. Vineet Srivastava, learned Counsel for the appellants.

(2.) NONE responds on behalf of respondents although objections on their behalf have been filed by Mr. Raj Kumar Singh, Advocate and Mr. Ajai Tewari, Advocate.

(3.) THE crucial question which arises for determination before this Commission is as follows: