MONISIKHA BARUA Vs. HINDUSTAN FERTILIZER CORPN. LTD

Referred Judgements :-

BAREILLY ELECTRICITY SUPPLY CO. LTD. V. THE WORKMEN [REFERRED TO]
U.P. WARE HOUSE CORPORATION V. BIJOY NARAYAN [REFERRED TO]
ANIL KU -MAR DAS V. SUPERINTENDENT OF POST OFFICE [REFERRED TO]
STATE OF U.P. AND ORS. V. NANDA KISHORE SHUKLA [REFERRED TO]
RAJYAMALLA BUZAR -BARUA V. THE ASSAM ADMINISTRATIVE TRIBUNAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
STATE OF MAHARASHTRA VS. NURUL LATIT KHAN [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
CHANNABASAPPA BASAPPA HAPPALI VS. STATE OF MYSORE [REFERRED TO]
SURATH CHANDRA CHAKRABARTY VS. STATE OF WEST BENGAL [REFERRED TO]
S PARTHASARATHI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KRISHNA CHANDRA TANDON VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
NAND KISHORE PRASAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD SHARIF [REFERRED TO]
STATE BANK OF BIKANER AND JAIPUR VS. PRABHU DAYAL GROVER [REFERRED TO]
STATE OF PUNJAB VS. HARBHAJAN SINGH GREASY [REFERRED TO]
STATE OF TAMIL NADU VS. THIRUK V PERUMAL [REFERRED TO]
JAGDISHCHANDRA MANDLOI VS. OIL AND NATURAL GAS COMMISSION [REFERRED TO]
BHARAT CHANDRA MISHRA BHAGABATI VS. STATE OF ASSAM [REFERRED TO]