(1.) THIS is a reference under Section 256(1) of the Income-tax Act, 1961.
(2.) THE following question of law has been referred by the Income-tax Appellate Tribunal:
(3.) ON the above facts the above-mentioned question of law has been referred.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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