KAZIRANGA TOBACO PRODUCTS PVT LTD Vs. UNION OF INDIA

Referred Judgements :-

MOHINDER SINGH GILL AND ANR. -VS- THE CHIEF ELECTION COMMISSIONER,NEW DELHI. [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [FOLLOWED ON]
HANSRAJ GORDHANDAS VS. H H DAVE ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS SURAT [FOLLOWED ON]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [FOLLOWED ON]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [FOLLOWED ON]
KUNTESH GUPTA VS. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P [FOLLOWED ON]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BOMBAY 1 VS. PARLE EXPORTS PRIVATE LIMITED [FOLLOWED ON]
TATA OIL MILLS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
M J EXPORTS LIMITED VS. CEGAT BOMBAY [REFERRED TO]
NOVOPAN INDIA LIMITED HYDERABAD VS. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS HYDERABAD [REFERRED TO]
RAMNARAYAN SATYANARAYAN AGRAWAL DISTILLERIES PVT LIMITED VS. ASSOCIATED ALCOHOLS AND BREWERIES LIMITED [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [FOLLOWED ON]
PAWAN BISCUITS CO PVT LIMITED VS. COLLECTOR OF CENTRAL EXCISE PATNA [REFERRED TO]
COLLECTOR OF CUSTOMS BOMBAY VS. M J EXPORTS LIMITED [REFERRED TO]
HARBHAJAN SINGH VS. PRESS COUNCIL OF INDIA [FOLLOWED ON]