GENERAL MOTORS INDIA PRIVATE LIMITED Vs. SANTOSH KUMAR DODEJA

Referred Judgements :-

ANSHUL AGRAWAL VS. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY [REFERRED TO]
CICILY KALLARACKAL V. VEHICLE FACTORY [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
MANINDRA LAND AND BUILDING CORPORATION LTD VS. BHUTNATH BANERJEE [REFERRED TO]
LALA MATA DIN VS. A NARAYANAN [REFERRED TO]
R B RAMLINGAM VS. R B BHVANESWARI [REFERRED TO]
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION [REFERRED TO]
PARIMAL VS. VEENA ALIAS BHARTI [REFERRED TO]
MANIBEN DEVRAJ SHAH VS. MUNICIPAL CORPORATION OF BRIHAN MUMBAI [REFERRED TO]
POSTMASTER GENERAL VS. LIVING MEDIA INDIA LIMITED [REFERRED TO]
NEW BANK OF INDIA HAVING ITS HO 1 TOLSTOY MARG NEW DELHI VS. MARVELS INDIA L 18 KAILASH COLONY NEW DELHI [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
N. MANOHAR REDDY VS. HAPPY FARM AND RESORTS [REFERRED TO]
LUDHIANA IMPROVEMENT TRUST VS. HARPREET KAUR [REFERRED TO]
AMARJYOTHI HOUSE BUILDING COOPERATIVE SOCIETY LIMITED VS. V.S. PRADEEP, S. SHIVANANDA AND V.S. MANJUNATH [REFERRED TO]