(1.) THE parties to this petition will be referred to in this order by their names. Both of them are service providers in the cable industry. Star India Pvt. Ltd. (Star) is a broadcaster while IndusInd Media Communications Ltd. (IMCL) is a multi-service operator (MSO). Certain disputes arose between the parties in their relationship as service providers. Consequently, both Star and IMCL almost simultaneously approached this Tribunal for redressal of their grievances.
(2.) IMCL's petition came to be numbered as Petition No. 41(C) of 2004. In the said petition, following reliefs were sought:-
(3.) TO give a list of its operators with effect from December, 2003;