(1.) The writ petition is filed by the Board of Secondary Education, Manipur for the following relief:-
(2.) Notice was issued on 23.7.2010.
(3.) Admit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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