NGANGOM SARAH Vs. PRINCIPAL SECRETARY (HEALTH & FAMILY WELFARE)

JUDGEMENT

(1.) Heard Ms. Ng.Sarah, learned counsel for the petitioner as well as Mr. P.Tamphamani, learned Government Advocate for the State respondents and Mr. W.Darakishore, learned CGC appearing for the Union respondents.

(2.) Prayers in this PIL are as follows:-

(3.) Notice was ordered on 24.7.2018. Reply affidavit has been filed by the respondent No.1, 2 and 3 dated 5.10.2018.