LAWS(MANIP)-2017-9-6

RONAL SINGH RAJKUMAR Vs. JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCE

Decided On September 12, 2017
Ronal Singh Rajkumar Appellant
V/S
Jawaharlal Nehru Institute Of Medical Science Respondents

JUDGEMENT

(1.) Heard Shri A. Modhuchandra, the learned counsel appearing for the petitioner; Shri A. Vashum, the learned Government Advocate appearing for the respondent Nos. 3 and 4; Shri A. Bimol, the learned Sr. Advocate assisted by Shri H. Prabirkumar, the learned counsels appearing for the JNIMS and Ms. Th. Babita, the learned counsel appearing for the respondent No. 6.

(2.) By the instant writ petition, the petitioner has prayed for issuing a writ of certiorari or any other appropriate writ to quash the impugned order dated 18-04-2017 as well as the merit list in respect of the category of "JNIMS SPONSORED".