LAWS(MANIP)-2017-7-11

IROM SOPHIA DEVI, W/O LAISHRAM SURESH SINGH Vs. STATE OF MANIPUR

Decided On July 26, 2017
Irom Sophia Devi, W/O Laishram Suresh Singh Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Mr.H.S.Paonam, learned senior counsel assisted by Mr.Gunabanta, learned counsel for the petitioner. Heard also Ms. Monomala Devi, learned Government Advocate for the State respondents as well as Mr. N.Surendrajit, learned counsel for the respondent No.3.

(2.) In the present petition, the issue raised is about relaxation of the essential qualification for appointment to the approved post of teaching staff in respect of Philosophy Department in Liberal College.

(3.) The relevant facts reflected in the writ petition may be stated as follows.