REGENT COMPUTRONICS PVT. LTD.

Chief Engineer, Public Works Department Appellant

V/S

Keystone Infra Private Limited Respondents

Referred Judgements :-

RAM SAHAI VS. RAMANAND AND ORS. [REFERRED TO]
PRADEEP SINGHVI AND ANR. VS.HEERO DHANKANI AND ORS. [REFERRED TO]
NITABEN DINESH PATEL VS.DINESH DAHYABHAI PATEL [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
GAJANAN JAIKISHAN JOSHI VS. PRABHAKAR MOHANLAL KALWAR [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
GURDIYAL SINGH VS. RAJ KUMAR ANEJA [REFERRED TO]
CHANDER KANTA BANSAL VS. RAJINDER SINGH ANAND [REFERRED TO]
NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR VS. BHAGWAN DAS [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
ABDUL REHMAN VS. MOHD. RULDU [REFERRED TO]
MASHYAK GRIHNIRMAN SAHAKARI SANSTHA MARYADIT VS. USMAN HABIB DHUKA [REFERRED TO]
STATE OF BIHAR & ORS. VS. MODERN TENT HOUSE & ANR [REFERRED TO]
MOHINDER KUMAR MEHRA VS. ROOP RANI MEHRA AND OTHER. [REFERRED TO]
M. REVANNA VS. ANJANAMMA (DEAD) BY LRS. AND OTHERS [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. M. Rarry, learned senior counsel assisted by Ms. Brizet, learned counsel appearing for the petitioner and Mr. H.S. Paonam, learned senior counsel assisted by Mr. Purvesh Buttan, learned counsel appearing for the respondent.

(2.) As per the pleadings set out by the parties, the facts of the present case, in a nutshell, are that the petitioner awarded the contract for improvement of Bishnupur-Nungba Road and an agreement for the work was entered into between the petitioner and the respondent on 12/6/2023 for a contract value of Rs.92,25,04,156.23 p.

(3.) Certain disputes arose between the parties during the execution of the work which could not be settled and the respondent invoked arbitration clause for adjudication of the disputes through arbitration. Accordingly, a sole arbitrator was appointed to adjudicate upon the disputes.

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CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT Vs. KEYSTONE INFRA PRIVATE LIMITED

Referred Judgements :-

JUDGEMENT

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