LAWS(MANIP)-2024-7-1

R. ARIYA Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION

Decided On July 11, 2024
R. Ariya Appellant
V/S
Officer-In-Charge, Women Police Station Respondents

JUDGEMENT

(1.) Heard Mr. S. Worthing, learned counsel appearing for the petitioner.