LAWS(MANIP)-2022-12-11

JAWARHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES Vs. NIRENDRAKUMAR SINGH

Decided On December 19, 2022
Jawarharlal Nehru Institute Of Medical Sciences Appellant
V/S
Nirendrakumar Singh Respondents

JUDGEMENT

(1.) Review Application No.7 of 2022 has been filed to review the order dtd. 1/2/2022 passed in MC (WP) No.22 of 2022. Review Application No.8 of 2022 has been filed to review the order dtd. 20/12/2021 passed in MC (WP) No.315 of 2021 in W.P.(C) No. 231 of 2020.

(2.) The respondent Jawaharlal Nehru Institute of Medical Sciences (JNIMS) in W.P.(C) No.231 of 2020 is the review applicant.

(3.) MC (WP) No.22 of 2022 has been filed by the review applicant for extension of time for a period of two months to comply with the order dtd. 20/12/2022 passed by this Court in MC (WP) No.315 of 2021. By the order dtd. 1/2/2022, this Court disposed of MC (WP) No.22 of 2022. The relevant portion of the order is extracted hereunder: