RATNA MUTUM Vs. COMMISSIONER (ARTS & CULTURE), DIRECTORATE OF ARTS AND CULTURE

Referred Judgements :-

B. SRINIVASA REDDY V. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION [REFERRED TO]
UMAKANT SARAN VS. STATE OF BIHAR [REFERRED TO]
M S MUDHOL VS. S D HALEGKAR [REFERRED TO]
RAMAKRISHNA KAMAT VS. STATE OF KARNATAKA [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
MMRDA OFFICER ASSO KEDARNATH RAO GHORPADE VS. MUMBAI METROPOLITIAN REGIONAL DEVELOPMENT AUTHORITY [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
MUKUL SAIKIA VS. STATE OF ASSAM [REFERRED TO]
AMARJEET SINGH VS. DEVI RATAN [REFERRED TO]
EDUKANTI KISTAMMA VS. S VENKATAREDDY [REFERRED TO]
STATE OF H P VS. HIMACHAL PRADESH NIZI VYAVSAYIK PRISHIKSHAN KENDRA SANGH [REFERRED TO]
RAJESH AWASTHI VS. NAND LAL JAISWAL [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]