MANIPUR FENCING ASSOCIATION (MFA) Vs. FENCING ASSOCIATION OF INDIA (FAI)

JUDGEMENT

(1.) Heard Shri M. Devananda, learned Advocate appearing for the petitioners; Shri Ruchir Mishra and Shri Sharan Dhulia, learned Advocates appearing for the Fencing Association of India; Shri M. Hemchandra, Senior Advocate appearing for the respondent No.3 and Shri Lenin Hijam, learned Addl. Advocate General appearing for the State respondents.

(2.) Since the above writ petitions have arisen out of similar set of facts, the same are being disposed of by this Court vide its common judgment and order.

(3.) ***