LAWS(MANIP)-2021-8-3

SINAM SHAMBHU Vs. SPECIAL SECRETARY (HOME), GOVERNMENT OF MANIPUR

Decided On August 09, 2021
Sinam Shambhu Appellant
V/S
Special Secretary (Home), Government Of Manipur Respondents

JUDGEMENT

(1.) Heard Shri Ch. Ngongo, learned counsel appearing for the petitioner; Shri Th. Vashum, learned Government Advocate appearing for the State respondents and Shri B.R. Sharma, learned Advocate appearing for the Union of India.

(2.) The validity and correctness of the order of detention dated 22-04-2021 and the confirmation order dated 25-06-2021 issued by the Special Secretary (Home), Government of Manipur is under challenged in this writ petition.

(3.) ***