LAWS(MANIP)-2020-7-7

JANKHONGAM HAOKIP & 6 ORS. Vs. STATE OF MANIPUR

Decided On July 07, 2020
Jankhongam Haokip And 6 Ors. Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) . Heard Mr. H. Ishwarlal, learned Sr. Counsel for the petitioners and Mr. S. Nepolean, learned GA for the State respondents.

(2.) . The writ petitioners have filed the writ petition seeking the prayer as follows :

(3.) . When the matter came up on the last occasion, this Court directed the learned counsel for the respondents to get instructions in this regard and post the matter today.