MANIPUR STATE PANCHAYATI RAJ GOVT. EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. N.Jotendro, learned senior counsel for the petitioner. Also heard Mr. R.K.Umakanta, learned Govt. Advocate for the state respondents. Heard also Mr.N.Surendrajit, learned counsel.

(2.) The prayers in this writ petition are as follows:-

(3.) Admittedly on 24.7.2020, the following order was passed by the Government respondent :-