COLLECTOR OF ANGUL & ORS. Vs. RADHASHYAM BATRA & ORS.

Referred Judgements :-

RUKUMIDDIN AND ANOTHER VS. RAJASHEKHARA [REFERRED TO]
AJIT SINGH THAKUR SINGH VS. STATE OF GUJARAT [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
G RAMEGOWDA MAJOR BASAVALINGAPPA VS. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE [REFERRED TO]
STATE OF MADHYA PRADESH VS. S S AKOLKAR [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
STATE OF KARNATAKA VS. Y MOIDEEN KUNHI [REFERRED TO]
SPECIAL LAND ACQUISITION VS. BAIDHAR BHUTIA [REFERRED TO]
GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD VS. JANMAHOMED ABDUL RAHIM [REFERRED TO]
NAGENDRA NATH DEY VS. SURESH CHANDRA DEY [REFERRED TO]