LAWS(CAL)-2021-9-91

SANTARA KHATUN Vs. STATE OF WEST BENGAL

Decided On September 02, 2021

Santara Khatun Appellant

V/S

STATE OF WEST BENGAL Respondents

Referred Judgements :-

FARIDA BIBI V. THE STATE OF WEST BENGAL [REFERRED TO]
USHA BHARTI VS. STATE OF U.P. [REFERRED TO]

JUDGEMENT

(1.) Affidavit of service is taken on record.

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