PAYEL BISWAKARMA GHOSH Vs. ORIENTAL INSURANCE COMPANY LTD

Referred Judgements :-

MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LTD. V. K.I. BINDU [REFERRED TO]
ARUN KUMAR AGRAWAL AND ANR. V. N.I. COMPANY LTD. [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. ASHOK VISHNU KATE [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
B P ACHALA ANAND VS. S APPI REDDY [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]
LAXMI DEVI VS. MOHAMMAD TABBAR [REFERRED TO]
DEEPA GARG VS. RAKESH KUMAR [REFERRED TO]
SABITA SINGH VS. NATIONAL COUNCIL OF REGIONALSCHEME CENTRE [REFERRED TO]
MIRA DEBI CHOWDHURY VS. CHHATELAL CHOWDHURY [REFERRED TO]
CHINU RANI BALO VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
KOHINUR BEGUM VS. NEW INDIA ASSURANCE CO LTD [REFERRED TO]