COMMISSIONER OF INCOME TAX Vs. RUPABANI THEATRES P LTD

Referred Judgements :-

FATTORINI (THOMAS) (LANCASHIRE) LTD. V. IRC [REFERRED TO]
DIRECTOR OF PUBLIC PROSECUTIONS V. KENT AND SUSSEX CONTRACTORS LTD. [REFERRED TO]
SWEET V. PARSLEY [REFERRED TO]
MOORE V. I.BRESLER [REFERRED TO]
H.L.BOLTON (ENGINEERING) CO. LTD. V. T.J.GRAHAM AND SONS LTD. [REFERRED TO]
EAST END DWELLINGS CO. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
R V. HOWELLS [REFERRED TO]
ALPHACELL LTD. V. WOODWARD [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
ADDITIONAL INCOME TAX OFFICER CIRCLE I SALEM VS. E ALFRED [REFERRED TO]
STATE OF MAHARASHTRA VS. MAYER HAM GEORGE [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
NATHULAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
KAPUREHAND SHRIMAL KAPUREHAND SHRIMAL VS. TAX RECOVERY OFFICER HYDERABAD [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. ANWAR ALI [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. KHODAY ESWARSA AND SONS [REFERRED TO]
ANANTHARAM VEERASINGHAIAH AND COMPANY VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VINAYCHAND HARILAL [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. JIWAN LAL SHAH [REFERRED TO]
RUKMANI BAHU VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. SADIQ ALI [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. BURUGUPALLI CHINA KRISHNAMURTHY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. W J WALKER AND COMPANY [REFERRED TO]
RAHMAT DEVELOPMENT AND ENGINEERING CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JAYAVEERAPANDIA NADAR A D AND CO VS. INCOME TAX OFFICER [REFERRED TO]
DAWN AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KANAKAMMAL SMT V [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. VENKATARAMAN B S [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME-TAX VS. KARNAIL SINGH V KALERAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PATNA TIMBER WORKS [REFERRED TO]