COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. INDIAN LEAF TOBACCO DEVELOPMENT CO LTD

Referred Judgements :-

CWT V. HINDUSTAN MOTORS LTD. [REFERRED TO]
COMMR OF INCOME TAX BOMBAY CITY VS. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED [REFERRED TO]
P K BADIANI VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VIRAMGAM MILLS COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TENSILE STEEL LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SECURITY PRINTERS OF INDIA P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX VS. BURN AND CO LTD [REFERRED TO]
UPPER GANGES SUGAR MILLS LTD VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. SHALIMAR TAR PRODUCTS 1935 LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KARAM CHAND THAPAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN STEEL ROLLING MILLS LIMITED [REFERRED TO]
NAGAM JAL MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
UNITED NILGIRI TEA ESTATES COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BIPINCHANDRA MAGANLAL AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
RAM MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ZENITH STEEL PIPES LIMITED [REFERRED TO]