COMMISSIONER OF INCOME TAX Vs. SOUTHERN ESTATES P LTD

Referred Judgements :-

EDWARD COLLINS AND SONS LTD. V. IRC [REFERRED TO]
J.H.YOUNG AND CO. V. IRC [REFERRED TO]
HENRIKSEN (INSPECTOR OF TAXES) V. GRAFTON HOTEL LTD. [REFERRED TO]
B.S.C.FOOTWEAR LTD. V. RIDGWAY [REFERRED TO]
INDIAN MOLASSES CO PRIVATE LIMITED VS. COMMISSIONER OF INCOMETAX WEST BENGAL [REFERRED TO]
CALCUTTA COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
METAL BOX COMPANY OF INDIA LIMITED STEEL MAZDOOR SABHA BOMBAY INDIAN OXYGEN LIMITED KAPRA MAZDOOR EKTA UNION ASSOCIATED CEMENT CO LTD VS. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN [REFERRED TO]
KEDARNATH JUTE MFG COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL I VS. EASTERN SPINNING MILLS LTD [REFERRED TO]
COMMISSIONER OF INCOME-TAX, UNITED PROVINCES OF AGRA AND OUDH VS. BASANT RAI TAKHAT SINGH [REFERRED TO]