COMMISSIONER OF INCOME TAX Vs. METAL CORPORATION OF INDIA LTD

Referred Judgements :-

BENARSIDAS JAGANNATH [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. ARUNACHALAM CHETTIAR [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SCINDIA STEAM NAVIGATION COMPANY LIMITED [REFERRED TO]
STATE OF MADRAS VS. G J COELHO [REFERRED TO]
BOMBAY STEAM NAVIGATION CO 1953 PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
INDIA CEMENTS LIMITED VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II VS. ANUSUYA DEVI [REFERRED TO]
LAKSHMIRATAN COTTON MILLS CO LIMITED KANPUR VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA VS. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD [REFERRED TO]
TRAVANCORE COCHIN CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
ARVIND MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. AKKAMBA TEXTILES LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. STANDARD VACUUM REFINING CO OF INDIA LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. FORT GLOSTER INDUSTRIES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. NEW CENTRAL JUTE MILLS CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOUTH INDIA STEELS AND SUGARS LIMITED [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KWALITY SPINNING MILLS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TRAVANCORE COCHIN CHEMICALS LIMITED [REFERRED TO]
CALICO DYEING AND PRINTING WORKS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BRAHAM DUTT BHARGAVA [REFERRED TO]