URANIUM CORPORATION OF INDIA LTD Vs. STATE

JUDGEMENT

(1.) 1. Mr. Arun Kumar, Dy. General Manager, represents the applicant. He seeks permission to withdraw the application with the liberty to approach the Authority after the Committee on Disputes grants clearance. The application is permitted to be withdrawn with liberty to the applicant to approach this Authority in the event the COD permits it to approach this Authority for Advance Ruling.

(2.) The application is accordingly rejected.