LAWS(TRIP)-2024-12-2

RUPAK PAUL Vs. FOOD CORPORATION OF INDIA

Decided On December 12, 2024
Rupak Paul Appellant
V/S
FOOD CORPORATION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. A. Bhaumik, learned counsel appearing for the petitioners. Also heard Mr. Ratan Datta, learned counsel appearing for the respondents no.1 and 2 and Mr. Ankan T. Paul, larned counsel appearing for the respondent no.3.