CONSERVATOR OF FOREST, GOVERNMENT OF TRIPURA Vs. STATE OF TRIPURA

JUDGEMENT

(1.) Heard Mr. P. Sahu, learned counsel for the appellants. Also heard Mr. Somik Deb, learned senior counsel assisted by Mr. A. Baran, learned counsel for the respondents no. 2 and 3 and Mr. D. Bhattacharjee, learned GA, assisted by Mr. P. Saha, learned counsel appearing for the respondent-State.

(2.) This is a first appeal against the judgment and decree dtd. 8/6/2016 and 21/6/2016 respectively passed by the learned Civil Judge, Senior Division, Gomati District, Udaipur, Tripura in connection with case no. Title Suit 16 of 2012 whereby and whereunder the learned court had decreed the suit awarding compensation to the tune of Rs.5,70,000.00 with interest @ 6% per annum.

(3.) The case of the plaintiffs, as projected by the learned trial court is as under: