LAWS(TRIP)-2022-5-38

SUDIP DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION

Decided On May 12, 2022
Sudip Das Appellant
V/S
TRIPURA ROAD TRANSPORT CORPORATION Respondents

JUDGEMENT

(1.) Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. K. Nath, learned counsel appearing for the petitioner. Also heard Mr. D. Bhattacharya, learned GA assisted by Ms. S. Nag, learned counsel appearing for the State-respondent and Mr. K. C. Bhattacharya, learned counsel appearing for the respondent-TRTC.