ORIENTAL INSURANCE COMPANY Vs. MANDAKINI KISHANRAO SAHUKAR

JUDGEMENT

(1.) SHRI S. S. Bansal, counsel for the appellant. Shri R. D. Goyal, counsel for the respondents. Heard counsel.

(2.) AT the admission stage counsel for parties are heard. Shri R. D. Goyal has entered appearance for the claimants, Smt. Mandakini Kishanrao; and he is also heard.

(3.) BECAUSE I have found no ground to admit the appeal and I am satisfied that there is no warrant for my interference with the impugned order I have considered it unnecessary to notice the other two respondents.