LAWS(MPH)-1994-5-57

CHHAKKI Vs. STATE OF M.P.

Decided On May 09, 1994
Chhakki Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) COUNSEL heard on the application for recalling the warrant of arrest unexecuted, issued vide order of this Court dated 28.8.94 in M.C.C. (Cr.) No. 72/94.