(1.) THIS appeal is directed against the order of a Division Bench of the High Court of Andhra Pradesh passed in LPA No. 193 of 1993 upsetting the orders of a learned Single Judge, passed in breach of injunction proceedings.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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