LAWS(MPH)-2022-2-211

PRADEEP KUMAT TIWARI Vs. DEVI PRASAD SHARMA

Decided On February 24, 2022
Pradeep Kumat Tiwari Appellant
V/S
DEVI PRASAD SHARMA Respondents

JUDGEMENT

(1.) Petitioners have filed this miscellaneous petition challenging orders dtd. 30/10/2015, 22/6/2016 and 21/12/2021 contained in Annexures P/2, P/3 and P/8 respectively.