LAWS(APH)-2009-3-79

CHAPPIDI DEVASENAMMA Vs. CHAPPIDI VENKATA SUBBA REDDY

Decided On March 26, 2009
CHAPPIDI DEVASENAMMA Appellant
V/S
CHAPPIDI VENKATA SUBBA REDDY Respondents

JUDGEMENT

(1.) THIS Tr. CMP is filed under Section 24 of the Code of Civil Procedure praying for transfer of O. P. No. 1347 of 2008 pending on the file of the Family Court, visakhapatnam to the Family Court, Hyderabad and to pass such other suitable orders.

(2.) THE respondent filed a counter affidavit in detail resisting the Tr. CMP.

(3.) HEARD Smt. A. Jayanthi and Sri G. Rama Gopal, learned counsel representing the parties.