REGENT COMPUTRONICS PVT. LTD.

Puli Sitamahalakshmi Appellant

V/S

Varre Lakshmi Respondents

Referred Judgements :-

HERO VINOTH VS. SESHAMMAL [REFERRED TO]
ABDUL HAKEEM KHAN VS. ABDUL MANNAN KHADRI [REFERRED TO]
N VENKATARAMANNA VS. M NARASIMHAM DIED PER L RS [REFERRED TO]
MAHENDRA C MEHTA VS. KOUSALYA CO OPERATIVE HOUSING SOCIETY LTD [REFERRED TO]

JUDGEMENT

(1.) The 1st defendant is the appellant. The respondent was the plaintiff.

(2.) The parties as arrayed in the suit are referred to hereinafter, for convenience.

(3.) The plaintiff claimed the relief of specific performance of the contract under the agreement for sale dtd. 13/4/1984 against the 1st defendant and her mother.

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PULI SITAMAHALAKSHMI Vs. VARRE LAKSHMI

Referred Judgements :-

JUDGEMENT

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