STATE OF ANDHRA PRADESH Vs. MADDELA VENKATESU

Referred Judgements :-

R P KAPUR VS. UNION OF INDIA [REFERRED TO]
V P GIDRONIYA VS. STATE OF MADHYA PRADESH [REFERRED TO]
GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS VS. TARAK NATH GHOSH [REFERRED TO]
UNION OF INDIA VS. J AHMED [REFERRED TO]
O P GUPTA VS. UNION OF INDIA [REFERRED TO]
U P RAJYA KRISHI UTPADAN MANDI PARISHAD DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD VS. SANJIV RAJAN:NARENDRA KUMAR MALIK [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
ALLAHABAD BANK VS. DEEPAK KUMAR BHOLA [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
AJAY KUMAR CHOUDHARY VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]