BANKATLAL SATYANARAYANA PARIKH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES

Referred Judgements :-

CHARLES ROBERT LEADER AND ANOTHER VS. GEORGE. F.DUFFEY AND ANOTHER [REFERRED TO]
GREAT WESTERN RAILWAY VS. BRISTOL CORPORATION [REFERRED TO]
GIRDHARLAL AND CO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
M.C. VS. UNION OF INDIA [REFERRED TO]
SHIVAPUTRAPPA CHANNAPPA MUNGOLI AND ANOTHER VS. AGRICULTURAL INCOME- TAX OFFICER AND OTHERS [REFERRED TO]
PAWER DEWAS (H.H. MAHARAJA RAJA) VS. CIT [REFERRED TO]
TARA DEVI AGGARWAL VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
BOMBAY AMMONIA PVT LTD VS. STATE OF TAMIL NADU [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAINBOW COLOUR LAB VS. STATE OF MADHYA PRADESH [REFERRED TO]
MALABAR INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX KERALA STATE [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MINALBEN S PARIKH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUNDERLAL LATE [REFERRED TO]
SRI LAXMI SATYANARAYANA RICE MILL VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. RATNA SREE BOX MAKERS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LOHARU STEEL INDUSTRIES LIMITED [REFERRED TO]
DAWJEE DADABHOY AND CO VS. S P JAIN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NARAYANA PAI T [REFERRED TO]
RUSSELL PROPERTIES PVT LTD VS. A CHOWDHURY ADDL COMMISSIONER OF INCOME TAX [REFERRED TO]
KRISHNAMURTHY V G VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KALYANI OIL MILLS VS. STATE OF MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROYAL TEXTILES [REFERRED TO]
MALABAR INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. R K METAL WORKS [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. CHAWLA TRUNK HOUSE [REFERRED TO]
JAGADHRI ELECTRIC SUPPLY AND INDUSTRIAL CO VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHANTILAL AGARWALLA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJASTHAN FINANCIAL CORPORATION NO 1 [REFERRED TO]