LAWS(APH)-2020-11-56

DANDUBOYINA PEDDIRAJU PADMAVATHI Vs. THOTA LOVARAJU

Decided On November 03, 2020
Danduboyina Peddiraju Padmavathi Appellant
V/S
Thota Lovaraju Respondents

JUDGEMENT

(1.) This Civil Revision Petition is directed against the order, dated 27.08.2019, passed in I.A.No.710 of 2019 in ASSR No.5142 of 2019, on the file of the Senior Civil Judge, Ramachandrapuram.

(2.) The parties hereinafter will be referred to as arrayed in the Court below. The petitioners are the defendants and the respondent is plaintiff in the suit.

(3.) Heard Sri Srinivas Basava, learned counsel for the defendants and Sri T.V.S. Prabhakara Rao, learned counsel for the plaintiff.