(1.) THE applicant a direct recruit Dy. Collector, presently working as District Revenue Officer has filed this O.A. and has prayed for the following relief:
(2.) Brief facts of the case are as follows:
(3.) THE UPSC the 3rd respondent herein has filed a formal reply.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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