LAWS(CA)-2006-11-13

OM PRAKASH S/O LATE SHRI GUMAN MAIL MAN RMS X DIVISION Vs. UNION OF INDIA

Decided On November 24, 2006

JUDGEMENT

(1.) HEARD the learned Counsel for the parties.

(2.) Non-accord of permission to appear in a special examination for filling up the backlog vacancies of SC/ST for promotion of departmental lower grade officials (LGO) to the cadre of Postal Assistant/Sorting Assistant, which was held on 11.12.2005 is the grievance of the applicant in the present OA.

(3.) RESPONDENTS learned Counsel, on the other hand, vehemently opposed the aforesaid and by referring to the application form of 2002, stated that the applicant having availed of six chances, he is not entitled to appear for special chance.