LAWS(MEGH)-2019-4-21

IN RE DISTRIBUTION OF LPG CYLINDERS Vs. STATE OF MEGHALAYA

Decided On April 05, 2019
In Re Distribution Of Lpg Cylinders Appellant
V/S
STATE OF MEGHALAYA Respondents

JUDGEMENT

(1.) Deputy Commissioner, Ri Bhoi District, Meghalaya has filed an affidavit on 02.04.2019 stating therein that,

(2.) Respondents have taken appropriate steps and measures resorted to are encouraging. Since the next meeting has been fixed on 23.04.2019, therefore, latest status shall be filed by or before 25.04.2019. List again in the first week of May 2019.