(1.) Mrs. S. Bhattacharjee, learned counsel, appears for the petitioner.
(2.) Mr. S. Sen, learned counsel, appears for the respondent -University.
(3.) The grievance of the petitioner in this writ petition is against denial of appointment on compassionate ground by the respondent -University.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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