(1.) Mr. P. K. Rai, learned senior counsel, assisted by Mr. P. Yobin, learned counsel, appears for the petitioner.
(2.) Mr. K. S. Kynjing, learned Advocate General, assisted by Ms. Y. Shylla, learned GA, represents the State respondents.
(3.) Mr. K. Paul, learned counsel, is present for respondent No. 3.