REGENT COMPUTRONICS PVT. LTD.

Hdfc Ergo General Insurance Co. Ltd Appellant

V/S

Riti Pde Respondents

Referred Judgements :-

NATIONAL INSURANCE CO. LTD V. PRANAY SETHI [REFERRED TO]
PUTTANA V. LAKSHMANA [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
MANJURI BERA VS. ORIENTAL INSURANCE COMPANY LTD [REFERRED TO]
U P STATE ROAD TRANSPORT VS. SHANTI DEVI [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
A P S R T C GENERAL MANAGER MUSHEERIBAD HYDERABAD VS. P RAGHAVAIAH [REFERRED TO]
SHASHIKANT JAIKUMAR MAKHE VS. SHANTABAI RAMSWARUP SARDA [REFERRED TO]
BHARTIBEN NAYABHA KER VS. SIDABHA PETHABHA MANKE [REFERRED TO]
SMT. SHANTABEN AND OTHERS VS. NATIONAL POWER TRANSPORT AND ANOTHER [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BIRENDER [REFERRED TO]
KAJAL VS. JAGDISH CHAND [REFERRED TO]
KIRTI VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]

JUDGEMENT

(1.) Matter taken up via video conferencing.

(2.) A motor vehicle accident claim application was preferred before the Member, Motor Accident Claim Tribunal (MACT) at Nongpoh, Ri-Bhoi District by the respondent No.1 herein which application was registered as MACT Case No. 1 of 2010, later re-registered as MACT Case No. 5 of 2015.

(3.) The filing of the said MAC case was occasioned by the death of the husband of the appellant/claimant who died as a result of a motor vehicle accident which occurred on 15/7/2008 at about 10:45 a.m. at a place called Down Gate, Nongpoh.

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HDFC ERGO GENERAL INSURANCE CO. LTD Vs. RITI PDE

Referred Judgements :-

JUDGEMENT

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