LAWS(MEGH)-2022-2-9

RNB CEMENTS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED

Decided On February 07, 2022
Rnb Cements Pvt. Ltd. Appellant
V/S
Meghalaya Power Distribution Corporation Limited Respondents

JUDGEMENT

(1.) Heard Mr. K. Paul, learned Senior counsel assisted by Mr. F. Dkhar, learned counsel for the petitioner.

(2.) Issue Notice.

(3.) Mr. A. Kumar, learned AG assisted by Mr. A.H. Kharwanlang, learned GA is present on behalf of the respondents, so no further notice is called for.