(1.) On the submissions of learned counsel for the parties, it appears that these two connected writ petitions have since been rendered infructuous.
(2.) Accordingly, both these matters stand closed and are accordingly disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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